LexVIKRAM NATH,PIYUSH AGRAWAL
46 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 46 |
Disposal nature
| Disposed off/Decided on merits | 29 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 9 |
| Dismissed on merits | 7 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- PUSHPA DEVI AND 5 OTHERS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-04-10)
- Vishnu Murti Tripathi v. State of U.P. and another — Allahabad High Court (2019-04-10)
- THE COMMITTEE, BAHUDDESHIYA KRAY VIKRAY SAHKARI SAMITI LTD., FARIHAN AZAMGARH AND 17 ORS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-10)
- M/S RATAN BUILDTECH PVT. LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)
- CHANDRA PRAKASH GAUTAM v. THE CHAIRMAN VARANASI DEVELOPMENT AUTHORITY AND 4 OTHERS — Allahabad High Court (2019-04-09)
- HARI NATH SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)
- MAYANK SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)
- DINESH KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-04-09)
- SAVITRI DEVI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2019-04-09)
- M/S ARIHANT INFRA REALTORS PVT. LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2019-04-09)