VIKRAM NATH,PANKAJ BHATIA

215 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

215

Dismissed on merits	87
Dismiss other than merit(DD/Non Prosec./Abated)	65
Disposed off/Decided on merits	46
Allowed/Partly Allowed on merits	17

AWADHESH KUMAR DWIVEDI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-08-26)
DINESH CHANDRA v. State of U.P. AND ANOTHER — Allahabad High Court (2019-08-26)
SUJEET KUMAR AND 21 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2019-08-26)
RAJESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-08-26)
RAJENDRA PRASAD THAPLIYAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-08-26)
CHANDRA PRABHA BHARTI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-08-26)
KRISHNA MOHAN MISHRA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2019-08-26)
State of U.P. AND 4 OTHERS v. PRAMOD KUMAR TIWARI — Allahabad High Court (2019-08-26)
SEHKARI AVAS NIRMAN EVAM VITTA NIGAM LIMITED AND ANOTHER v. RAJEEV CHANDRA PATHAK AND 3 OTHERS — Allahabad High Court (2019-08-26)
CHIEF EXECUTIVE OFFICER,UTTAR PRADESH INDUSTRIAL DEVELOPMENT AUTHORITY v. SHYAM SINGH AND 6 OTHERS — Allahabad High Court (2019-08-22)