LexVIKRAM NATH,DAYA SHANKAR TRIPATHI
140 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 140 |
Disposal nature
| Disposed off/Decided on merits | 73 |
| Dismissed on merits | 43 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Allowed/Partly Allowed on merits | 6 |
| Reference Disposed off | 1 |
Recent judgments
- SHIV KUMAR AND 6 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-14)
- SATYA PAL v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-14)
- SANTOSH KUMAR DUBEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-14)
- MOTI RAM UPADHAYA v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2018-09-14)
- AMIR AHMAD v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-09-14)
- CHARAN SINGH AND 7 OTHERS v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-09-14)
- DEVENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-13)
- MADAN LAL SAHU v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-09-13)
- RAM KISHOR MISHRA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-13)
- SHIV NARESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-13)