VIKRAM NATH,CHANDRA DHARI SINGH

28 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	13
Dismissed on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	1

DPS INDIRAPURAM PARENTS WELFARE ASSOCIATION (REGD.) v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-02-01)
KAPTAN SINGH v. CHIEF PROJECT MANAGER, DFCCIL AND 4 OTHERS — Allahabad High Court (2019-02-01)
PRADEEP KUMAR SAXENA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-01)
RATNAKAR JI PANDEY v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2019-02-01)
MANJEET GUPTA v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-02-01)
JAGBIR SINGH v. SARDAR VALLABH BHAI PATEL AGRICULTURE AND TECHNOLOGICAL UNIVERSITY AND 4 OTHERS — Allahabad High Court (2019-02-01)
State of U.P. v. BHOJA @ DHARMENDRA — Allahabad High Court (2018-11-22)
EHSAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-11-22)
SHEO SHANKAR v. STATE — Allahabad High Court (2018-11-20)
SANSAR v. STATE OF U.P. — Allahabad High Court (2018-11-19)