VIKRAM NATH, . BIREN VAISHNAV

371 recorded High Court judgment(s) · 2020–2021

Courts

Gujarat High Court

371

56-DISPOSED AT ADMISSION STAGE	157
35-ANY OTHER MODE @ ADM.STAGE	97
27-WITHDRAWN @ ADM.STAGE	45
26-DISMISSED @ ADM.STAGE	34
38-RULE ABSOLUTE/ALLOWED @ FH	18
53-ALLOWED / GRANTED @ ADM.STAGE	7
40-WITHDRAWN @ FH	6
39-RULE DISCHARGED/DISMISSED @ FH	5

MARIAM IBRAHIM HAJIVALI AHAMAD v. COMPETENT AUTHORITY NATIONAL HIGHWAY AUTHORITY OF INDIA AND DEPUTY COLLECTOR, BHARUCH — Gujarat High Court (2021-08-27)
NAISHADH VASANTBHAI PARMAR v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-08-27)
GOHIL RAMANBHAI DALPATBHAI v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-08-27)
JENUBEN ALIBHAI BANGLAWALA W/O ALIBHAI BANGLAWALA v. COMPETENT AUTHORITY NATIONAL HIGHWAY AUTHORITY OF INDIA AND DEPUTY COLLECTOR, BHARUCH — Gujarat High Court (2021-08-27)
PRITIBEN UMESHKUMAR SONI v. BRINDABEN NILANJKUMAR SHUKLA — Gujarat High Court (2021-08-27)
BRINDABEN NILANJKUMAR SHUKLA v. PRITIBEN UMESHKUMAR SONI — Gujarat High Court (2021-08-27)
DILIPBHAI GANPATBHAI PARMAR v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-08-27)
CHATURBHAI GORDHANBHAI DUDHAAT (PATEL) v. COMPETENT AUTHORITY AND SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2021-08-26)
SOLANKI SURESHBHAI MOTISINH v. THE COMPETENT AUTHORITY — Gujarat High Court (2021-08-26)
SAIYED SALAHUDDIN SARFUDDIN v. HIGH COURT OF GUJARAT — Gujarat High Court (2021-08-26)