VIKRAM NATH, . BHARGAV D. KARIA

84 recorded High Court judgment(s) · 2021–2021

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	17
26-DISMISSED @ ADM.STAGE	17
33-CA DISPOSED OF	15
27-WITHDRAWN @ ADM.STAGE	13
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	6
38-RULE ABSOLUTE/ALLOWED @ FH	6
35-ANY OTHER MODE @ ADM.STAGE	4
53-ALLOWED / GRANTED @ ADM.STAGE	4

M/S JARIWALA SALES PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2021-04-06)
AMRUTBHAI ICCHHABHAI PATEL v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) — Gujarat High Court (2021-04-06)
UDAY AUTOLINK PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2021-04-06)
MESSRS MULCHAND M. ZAVERI v. UNION OF INDIA — Gujarat High Court (2021-04-06)
DHARMINA DINESHBHAI PATEL v. CENTRAL COUNCIL OF INDIAN MEDICINE THROUGH CHAIRMAN — Gujarat High Court (2021-04-05)
EXECUTIVE ENGINEER v. KHANT KANTIBHAI SUFRABHAI — Gujarat High Court (2021-04-05)
VIJAYKUMAR ARAJANJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2021-04-05)
FIROZ @ FORMEN ATIKBHAI LATIFBHAI ARAB THRU HIS MOTHER NADIRABNU ATIKBHAI LATIFBHAI ARAB v. THE STATE OF GUJARAT — Gujarat High Court (2021-04-05)
RAHUL @ HUKKO PUNAMBHAI PATNI v. STATE OF GUJARAT — Gujarat High Court (2021-04-05)
IRFANBHAI HAJIBHAI PATADIYA v. STATE OF GUJARAT — Gujarat High Court (2021-04-05)