LexVIKRAM NATH, . B.PARDIWALA
915 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 915 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 310 |
| 56-DISPOSED AT ADMISSION STAGE | 219 |
| 33-CA DISPOSED OF | 182 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 88 |
| 27-WITHDRAWN @ ADM.STAGE | 56 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 24 |
| 35-ANY OTHER MODE @ ADM.STAGE | 14 |
| 28-REJECTED @ ADM.STAGE | 6 |
Recent judgments
- VIKRAMSINH KANAKSINH MANGROLA v. STATE OF GUJARAT — Gujarat High Court (2021-08-27)
- LOKNATH CHAKRAPANIDAS MAHANT v. STATE OF GUJARAT — Gujarat High Court (2021-08-27)
- PRAVINSINH INDRASINH MAHIDA v. STATE OF GUJARAT — Gujarat High Court (2021-08-27)
- LALCHAND TEWANI S/O LATE SHRI BACHUMAL v. UNION OF INDIA — Gujarat High Court (2021-05-07)
- PATEL GAURANGBHAI NARANBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-05-07)
- JAGRUT AUTO RICKSHAW DRIVERS UNION THROUGH ITS PRESIDENT RAJVEER PRAVINCHANDRA UPADHYAY v. STATE OF GUJARAT — Gujarat High Court (2021-02-26)
- DANTANI KANUBAI SAVJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-02-20)
- ADITYA VIMALBHAI JIVRAJANI v. THE STATE OF GUJARAT DEPARTMENT OF HEALTH AND FAMILY WELFARE — Gujarat High Court (2021-02-20)
- DANTANI KANUBAI SAVJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-02-20)
- VORA ZAKIRHUSAIN VALIBHAI v. STATE OF GUJARAT — Gujarat High Court (2021-02-20)