LexVIKRAM NATH, . ASHUTOSH SHASTRI
1,025 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1025 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 268 |
| 35-ANY OTHER MODE @ ADM.STAGE | 132 |
| 56-DISPOSED AT ADMISSION STAGE | 98 |
| 27-WITHDRAWN @ ADM.STAGE | 85 |
| 33-CA DISPOSED OF | 84 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 77 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 65 |
| 36-MCA DISPOSED OF | 61 |
Recent judgments
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. NANSINGBHAI KOLABHAI PATEL SINCE DECD. THRU HIS HEIR JHUMLIBEN NANSINGBHAI PATEL — Gujarat High Court (2021-08-27)
- MAKWANA SAMAT BHANA v. GUJARAT WATER SUPPLY AND SEWERAGE BOARD — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. BABUBHAI MANABHAI BARIYA — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. MATHURBHAI RAMJIBHAI BARIYA — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. RANCHHODBHAI SURSINH BARIYA DECD. THRU. WD/O. KALIBEN RANCHHODBHAI BARIYA — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. GAJABHAI RUPABHAI CHAUHAN — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. AMRABHAI NATHUBHAI CHAUHAN — Gujarat High Court (2021-08-27)
- EXECUTIVE ENGINEER v. KANCHANBHAI SOMABHAI CHAUHAN — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. SANKLABHAI DEHLABHAI PATEL SINCE DECD. JANADIBEN SANKLABHAI PATEL — Gujarat High Court (2021-08-27)
- DAHOD DISTRICT PANCHAYAT THRU EXECUTIVE ENGINEER v. LATE LIBABHAI DALSUKHBHAI PATEL SINCE DECD. THRU HIS WIDOW MARCHHIBEN LILABHAI PATEL — Gujarat High Court (2021-08-27)