LexVIKRAM NATH,ASHOK KUMAR
144 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 144 |
Disposal nature
| Disposed off/Decided on merits | 88 |
| Dismissed on merits | 46 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
Recent judgments
- CHANDRAKETU YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-02-28)
- NADIA CHAUHAN AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
- BHAGWAN SHARAN MISHRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
- SHAHNAWAZ AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
- DR. NAJEEM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
- YASHWANT KUMAR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
- HARICHAN @ ALI HASAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
- NOOR HASAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)
- ARVIND BABU AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-28)
- DIMPAL TIWARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-28)