VIKRAM NATH

358 recorded High Court judgment(s) · 2019–2021

Courts

Gujarat High Court

358

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	128
38-RULE ABSOLUTE/ALLOWED @ FH	105
53-ALLOWED / GRANTED @ ADM.STAGE	43
27-WITHDRAWN @ ADM.STAGE	37
47-DISPOSAL IN ANY OTHER MODE FH	14
39-RULE DISCHARGED/DISMISSED @ FH	10
28-REJECTED @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	5

VIRENDRASINH RANJITSINH DARBAR v. STATE OF GUJARAT — Gujarat High Court (2021-01-29)
JAVLABHAI SHANKARBHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
SURAJ CHANDRAKANT PANDEY v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
JENTIBHAI TAPUBHAI GADHIYA (PATEL) v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
KARAN MAHESHBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
HARESHBHAI @ HARI VINUBHAI BARAIYA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
BHADRESHKUMAR @ KALO NIKULBHAI TADVI v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
VIJAYKUMAR AMRUTLAL DESAI v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
SANJAY @ CHANDANI NARENDRASIH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)
HITESHBHAI MOHANBHAI TERAIYA v. STATE OF GUJARAT — Gujarat High Court (2020-12-24)