VIKRAM D CHAUHAN

7,077 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

7077

Allowed/Partly Allowed on merits	4400
Disposed off/Decided on merits	1569
Dismiss other than merit(DD/Non Prosec./Abated)	598
DISMISSED AS WITHDRAWN	278
(unspecified)	107
Dismissed on merits	82
DISMISSED AS INFRUCTUOUS	36
DISMISSED AS NOT PRESSED	6

SABA KHANAM v. FAISAL UDDIN — Allahabad High Court (2026-05-13)
SHASHIKANT SONKAR v. STATE OF U.P. — Allahabad High Court (2026-05-13)
KANHAIYA LAL SHARMA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
ASHUTOSH THAKUR v. STATE OF U.P. — Allahabad High Court (2026-05-13)
AJAY LOHIA v. CENTRAL BUREAU OF INVESTIGATION THROUGH ITS DIRECTOR — Allahabad High Court (2026-05-06)
ASHOK KUMAR v. STATE OF U.P. — Allahabad High Court (2026-05-06)
MULAYAM YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-06)
ATUL KUMAR SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-06)
FAIZAN @ BABLU v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
MEENA DEVI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)