VIKRAM AGGARWAL

3,122 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• NIRAJ DAHIYA v. SANTOSH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• M/S KARAN RICE MILLS v. THE PUNJAB STATE GRAIN PROCUREMENT CORPORATION LIMITED AND ANR — Punjab & Haryana High Court (2026-05-29)
• DEEPAK JAIN v. GAUTAM JAIN AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• DEVENDER v. SAROJ SHARMA SINCE DECEASED THROUGH LRS AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• MALAYAN BANKING BERHAD v. S.R. IMPEX AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• M/S SHREE GOPAL RICE MILLS v. PUNJAB STATE COOP. SUPPLY & MARKETING FEDERATION LTD. & ORS. — Punjab & Haryana High Court (2026-05-29)
• PARVEEN KUMARI ALIAS PARVEEN GUPTA v. RAJ RANI — Punjab & Haryana High Court (2026-05-29)
• RAMESH KUMAR v. MANOJ KUMAR AND ORS. — Punjab & Haryana High Court (2026-05-29)
• BALBIR SINGH v. SURRINDER SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAM SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-05-29)