VIKASH JAIN, . T.MEENA KUMARI

185 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• Rajeshwar Prasad @ Netaji v. The Union Of India and Ors — Patna High Court (2013-03-19)
• RAJENDRA PATHAK v. THE STATE OF BIHAR and ORS — Patna High Court (2013-03-08)
• The State Of Bihar and Ors. v. Nakul Prasad Yadav — Patna High Court (2013-03-08)
• Nitin Kumar v. The State Of Bihar and Ors — Patna High Court (2013-03-08)
• RAM ASHISH CHAUDHARY v. KUNTI DEVI — Patna High Court (2013-03-08)
• Dr. Brij Nandan Sharma v. Asstt. Commissioner Of Income Tax — Patna High Court (2013-03-08)
• Naresh Singh v. The State Of Bihar and Ors — Patna High Court (2013-03-07)
• Kamlesh Kumar v. The State Of Bihar and Ors — Patna High Court (2013-03-07)
• Kushwaha Vikas Panchayat Samiti and Ors v. The State Of Bihar and Ors — Patna High Court (2013-03-07)
• Ashok Singh v. The State Of Bihar and Ors — Patna High Court (2013-03-07)