VIKASH JAIN,. SHIVA KIRTI SINGH

199 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• Chandrashekhar Kumar v. The State Of Bihar and Ors — Patna High Court (2012-10-11)
• Md. Niyajaul Hakee v. The State Of Bihar and Ors — Patna High Court (2012-10-11)
• PRAMILA DEVI v. HARI SHANKAR SAH — Patna High Court (2012-10-11)
• HARI SHANKAR SAH v. SMT.PRAMILA DEVI — Patna High Court (2012-10-11)
• Shailendra Chowdhary v. The Bihar State Electricity Board and Anr. — Patna High Court (2012-10-10)
• Bipul Kumar Shukla v. The State Of Bihar and Ors — Patna High Court (2012-10-10)
• DR. R.S.S. SUMAN M.B.B.S. v. STATE OF BIHAR and ORS. — Patna High Court (2012-10-10)
• Md. Izhar v. The State Of Bihar and Ors — Patna High Court (2012-10-10)
• Vimal Shukla v. The State Of Bihar and Ors — Patna High Court (2012-10-10)
• Birendra Kumar Singh v. The State Election Commission and Ors — Patna High Court (2012-10-09)