LexVIKASH JAIN,. . RAVI RANJAN
51 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 51 |
Disposal nature
| DISPOSED | 20 |
| DISMISSED | 14 |
| WITHDRAWN | 9 |
| ALLOWED | 6 |
| D.F.D. FOR NON APPEARANCE | 1 |
| CONVERTED | 1 |
Recent judgments
- Sri Niwas Rai v. The State Of Bihar and Ors — Patna High Court (2018-05-16)
- Pintu Das v. The State Of Bihar and Ors — Patna High Court (2018-05-16)
- Raghunandan Mahto v. The State Of Bihar — Patna High Court (2018-05-16)
- INDRADEO YADAV AND ORS v. STATE OF BIHAR — Patna High Court (2018-02-09)
- BRAHMDEO YADAV and ORS v. STATE OF BIHAR — Patna High Court (2018-02-09)
- Ram Tawakya Singh v. The State Of Bihar and Ors — Patna High Court (2018-01-03)
- Kiran Kumari and Ors v. The State Of Bihar and Ors — Patna High Court (2017-12-06)
- Dr. Ansumali Shukla v. The State Of Bihar and Ors — Patna High Court (2017-11-15)
- Achhelal Sahni v. Beauty Without Cruelty, Through Binay Krishna — Patna High Court (2017-11-08)
- Ajit Singh v. Smt. Nitu Singh — Patna High Court (2017-11-08)