LexVIKASH JAIN,. RAMESH KUMAR DATTA
62 recorded High Court judgment(s) · 2015–2016
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 62 |
Disposal nature
| DISMISSED | 29 |
| WITHDRAWN | 9 |
| DISPOSED | 9 |
| ALLOWED | 7 |
| DISPOSAL WITH OBSERVATION | 5 |
| D.F.D. FOR NON APPEARANCE | 3 |
Recent judgments
- NAND KISHORE RAM and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2016-11-23)
- Anil Kumar Singh v. The State Of Bihar and Ors — Patna High Court (2016-05-11)
- Ramesh Singh v. The State Of Bihar and Ors — Patna High Court (2016-05-11)
- Nakul Prasad Yadav v. THE SECRETARY CUM COMMISSIONER, WATER RESOURCES DEPARTMENT, PATNA and ORS. — Patna High Court (2016-05-11)
- Hari Bachan Bhagat v. The State Of Bihar and Ors — Patna High Court (2016-05-11)
- Satyendra Kumar v. The State Of Bihar and Ors — Patna High Court (2016-04-06)
- Ravi Shankar Kumar Akela v. The State Of Bihar and Ors — Patna High Court (2016-04-06)
- Municipal Commissioner Muzaffarpur Municipal Corporation, Muzaffarpur v. Sudama Prasad Singh and Ors. — Patna High Court (2016-04-06)
- MOST.GAYATRI DEVI and ORS v. RAM DHANI SAO and ORS — Patna High Court (2015-01-30)
- ASSISTANT COMMISSIONER OF INCO v. M/S BIHAR STATE ELECTRONICS — Patna High Court (2015-01-30)