VIKASH JAIN, (O)

30 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• ASSISTANT COMMISSIONER OF INCO v. M/S NIRMAN CEMENT LTD. — Patna High Court (2013-10-31)
• COMMISSIONER OF INCOME TAX CEN v. SRI J.P.VERMA — Patna High Court (2013-10-31)
• COMMISSIONER INCOME TAX v. M/S CENTRAL ROLLER FLOUR MILL — Patna High Court (2013-10-31)
• COMMISSIONER INCOME TAX v. M/S CENTRAL ROLLER FLOUR MILL — Patna High Court (2013-10-31)
• COMMISSIONER INCOME TAX v. M/S CENTRAL ROLLER FLOUR MILL — Patna High Court (2013-10-31)
• COMMISSIONER INCOME TAX v. M/S CENTRAL ROLLER FLOUR MILL — Patna High Court (2013-10-31)
• COMMISSIONER INCOME TAX v. M/S CENTRAL ROLLER FLOUR MILL — Patna High Court (2013-10-31)
• DEPUTY COMMISSIONER OF INCOME v. M/S YOGENDRA RAI — Patna High Court (2013-10-31)
• COMMISSIONER OF INCOME TAX II v. SURESH CHOUDHARY — Patna High Court (2013-10-31)
• COMMISSIONER OF INCOME TAX I v. M/S NABA METALS PVT.LTD — Patna High Court (2013-10-30)