VIKASH JAIN,. NAVIN SINHA

980 recorded High Court judgment(s) · 2013–2014

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Courts

Patna High Court

980

Disposal nature

DISPOSED	425
DISMISSED	277
ALLOWED	139
WITHDRAWN	98
D.F.D. FOR NON APPEARANCE	30
DISPOSAL WITH OBSERVATION	9
CONSIGNED	2

Recent judgments

The State Of Bihar Through The Commissioner Cum Principal Secretary, Patna and Ors. v. M/s Om Carrying Corporation, S.p.verma Road, Patna — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes, Patna and Ors v. Upendra Sah Driver, Sitamarhi — Patna High Court (2014-05-07)
Surendra Jha v. Suman Kumar and Ors. — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes Department Govt v. J. Adhirehi Driver, Patna — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes Department Govt v. Dhanesh Chauhan driver Gorakhpur — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes Department Govt v. Raja Ram Driver, Muzaffarpur — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary, Patna v. Sri Sunil Kumar Driver, Muzaffapur — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes Department Govt v. Dillan Transport Agency, Muzaffarpur — Patna High Court (2014-05-07)
The State Of Biha Though The Commissione Cum Principal Secretary, Patna and Ors. v. Shri Dhillan Transport Agency, G.b. Road, Gaya — Patna High Court (2014-05-07)
The State Of Bihar Through The Commissioner Cum Principal Secretary Commercial Taxes Department Govt v. Sri Satendra Upadhyay Driver, Patna — Patna High Court (2014-05-07)