VIKASH JAIN,. NAVANITI PRASAD SINGH

49 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• Syed Naiyer Haroon v. The State Of Bihar Through Home Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2017-03-10)
• Pinki Devi v. The State Of Bihar Through Sri Amir Subhani, Home Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2017-03-06)
• Sant Om Prakash v. The State Of Bihar Through N. Vijayalakshmi, Secretary, Animal And Fisheries Resource Department, P — Patna High Court (2017-03-06)
• Shiv Shankar Jha v. The State Of Bihar and Ors — Patna High Court (2017-03-03)
• The State Of Bihar Through The Collector, Begusarai v. Dhanraj Rai — Patna High Court (2017-03-03)
• Chhedi Yadav v. The State Of Bihar and Ors — Patna High Court (2017-03-03)
• Birbal Yadav and Ors v. The State Of Bihar and Ors — Patna High Court (2017-03-02)
• Anandi Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2017-03-01)
• Indrajit Upadhyay v. The State Of Bihar and Ors — Patna High Court (2017-02-28)
• Rubi Devi v. The State Of Bihar Through The Secretary, Department Of Home, Government Of Bihar, Patna and Ors — Patna High Court (2017-02-28)