VIKASH JAIN,. HEMANT GUPTA

309 recorded High Court judgment(s) · 2016–2016

Courts

Disposal nature

Recent judgments

• Baidyanath Singh v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• Dr. Om Oprakash Lal v. The Union Of India and Ors — Patna High Court (2016-12-16)
• Lallan Kumar v. CHAIRMAN PHARMACY COUNCIL OF INDIA and ORS — Patna High Court (2016-12-16)
• The State Of Bihar and Ors v. Dr. Anshumali Shukla and Anr — Patna High Court (2016-12-16)
• RANJANA MINA SIMEN JONES v. ARUN KUMAR STAULY JONES — Patna High Court (2016-12-16)
• Dr. Rajesh Kumar Sinha and Ors v. The Union Of India and Ors — Patna High Court (2016-12-16)
• Kusum Gope v. The State Of Bihar and Ors — Patna High Court (2016-12-16)
• Dr. Dilip Kumar Singh and Anr v. The State Of Bihar and Ors — Patna High Court (2016-12-09)
• Ramesh Prasad v. The Union Of India and Ors — Patna High Court (2016-12-09)
• Ramesh Kumar v. The State Of Bihar and Ors — Patna High Court (2016-12-09)