VIKASH JAIN,. ANJANI KUMAR SHARAN

30 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Ugrasen v. The Union of India — Patna High Court (2021-12-02)
• The Union of India v. Dr. Arvind Kumar — Patna High Court (2021-12-02)
• Daya Shanker Prasad Gupta v. the Registrar General, — Patna High Court (2021-09-10)
• Kumar Gaurav v. The State of Bihar — Patna High Court (2021-09-07)
• AMBIKA RAM v. The Union of India — Patna High Court (2021-09-06)
• Vikramaditya Mishra @ Vikrmaditya Mishra v. The State of Bihar — Patna High Court (2021-09-04)
• Chandan Bhartiya v. The Bihar Public Service Commission — Patna High Court (2021-09-02)
• Ashish Chandra v. The State of Bihar — Patna High Court (2021-09-02)
• Sumit Kumar v. The State of Bihar — Patna High Court (2021-09-02)
• Mayank Kumar Pandey @ Mayank v. The State of Bihar — Patna High Court (2021-09-02)