LexVIKASH JAIN
357 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 357 |
Disposal nature
| DISMISSED | 127 |
| ALLOWED | 102 |
| DISPOSED | 87 |
| WITHDRAWN | 23 |
| BAIL GRANTED | 8 |
| D.F.D. FOR NON APPEARANCE | 6 |
| REJECTED | 2 |
| (unspecified) | 2 |
Recent judgments
- The Union Of India and Ors v. D.k.sharma — Patna High Court (2015-10-08)
- Umesh Chandra Prasad v. The Bra Bihar University,and Ors — Patna High Court (2015-09-16)
- Manoj Kumar v. The Commissioner Navodaya Vidyalaya Samiti and Ors — Patna High Court (2015-09-16)
- Ram Vinay Roy and Ors v. The State Of Bihar and Ors — Patna High Court (2015-09-09)
- M/s Shell Life Sciences Pvt. Ltd. v. M/s Aglowmed Limited A Limited Company and Anr — Patna High Court (2015-09-09)
- Kalawati Devi v. The Bihar State Electricity Board Through Its Chairman and Ors — Patna High Court (2015-09-09)
- Sanjeev Kumar and Anr. v. The State Of Bihar and Ors — Patna High Court (2015-09-09)
- LILUWA NUT and ORS v. STATE OF BIHAR — Patna High Court (2015-08-19)
- RAMA SHISH CHAUDHARY and ORS v. STATE OF BIHAR — Patna High Court (2015-07-22)
- NIRMOHI DOM AND ORS v. STATE OF BIHAR — Patna High Court (2015-07-21)