LexVIKASH JAIN
18,324 recorded High Court judgment(s) · 2009–2022
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 18324 |
Disposal nature
| BAIL GRANTED | 6471 |
| DISMISSED | 4787 |
| DISPOSED | 4311 |
| ALLOWED | 1417 |
| WITHDRAWN | 865 |
| D.F.D. FOR NON APPEARANCE | 332 |
| (unspecified) | 71 |
| REJECTED | 21 |
Recent judgments
- VIVEK KUMAR RAI @ VIVEK KUMAR v. The State of Bihar — Patna High Court (2022-02-16)
- SONU KUMAR @ SONU RAMANI v. THE STATE OF BIHAR — Patna High Court (2022-02-16)
- SANTOSH RAM v. The State of Bihar — Patna High Court (2022-02-16)
- URMILA DEVI v. The State of Bihar — Patna High Court (2022-02-16)
- SANTOSH PASWAN v. THE STATE OF BIHAR — Patna High Court (2022-02-16)
- RAVI PRAKASH RANJAN RAI @ RAVI PRAKASH RANJAN v. The State of Bihar — Patna High Court (2022-01-31)
- MUKESH KUMAR v. THE STATE OF BIHAR — Patna High Court (2022-01-31)
- VIKASH KUMAR @ VIKASH KUMAR RAY v. The State of Bihar — Patna High Court (2022-01-31)
- HDFC Bank Ltd. v. Rakesh Kumar Verma — Patna High Court (2022-01-25)
- Godawari Devi v. The State Of Bihar and Ors — Patna High Court (2022-01-24)