VIKAS SURI

2,332 recorded High Court judgment(s) · 2021–2026

Courts

Disposal nature

Recent judgments

• AZAD THAPAR v. OM PARKASH AND ORS. — Punjab & Haryana High Court (2026-05-04)
• AJAY GERA v. VARUN SHARMA, IPS S.S.P. PATIALA — Punjab & Haryana High Court (2026-05-04)
• GURCHARAN SINGH AND ANOTHER v. SWAPAN SHARMA, IPS — Punjab & Haryana High Court (2026-05-04)
• ANU BALA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-04-30)
• DILBAR SINGH v. STATE OF DELHI AND OTHERS — Punjab & Haryana High Court (2026-04-30)
• PRIYA GUPTA AND ANOTHER v. UT OF CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-04-30)
• SANDEEP ALIAS SANDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-04-30)
• HARPINDER SINGH GILL v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-04-30)
• HARWANT KAUR ETC. v. STATE OF DELHI AND OTHERS — Punjab & Haryana High Court (2026-04-30)
• MULTAN SINGH AND ANR v. JANESHAR SINGH AND ORS — Punjab & Haryana High Court (2026-03-12)