VIKAS SURI

48 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• VYOM YADAV v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2024-09-05)
• SUDHANSHU GAUTAM v. GURU ANGAD DEV VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ANOTHER — Punjab & Haryana High Court (2024-09-04)
• DARSHAN SINGH v. CENTRAL INSTITUTE OF RESEARCH ON BUFFALO, SIRSA ROAD , HISAR AND OTHERS — Punjab & Haryana High Court (2024-09-02)
• DIPINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-09-02)
• M/S HARYANA BREWERIES LTD v. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT PANIPAT & ANOTHER — Punjab & Haryana High Court (2024-08-30)
• PUNJAB UNAIDED COLLEGES ASSOCIATIONS v. PUNJAB STATE BOARD OF TECHNICAL ADN INDUSTRIAL TRAINING AND ORS — Punjab & Haryana High Court (2024-08-30)
• VYOM YADAV v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2024-08-14)
• VYOM YADAV v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2024-08-14)
• NITIN MITTOO v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2024-07-26)
• M/S M3M INDIA PVT LTD AND ANOTHER v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2024-07-26)