VIKAS MAHAJAN

2,760 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• DOST HOSPITALITY SERVICES PVT. LTD. v. OYO HOTELS AND HOMES PVT. LTD. & ORS. — Delhi High Court (2026-05-29)
• ALSTOM TRANSPORT INDIA LTD FORMERLY ALSTOM SYSTEMS INDIA PVT LTD v. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD — Delhi High Court (2026-05-29)
• TP CENTRAL ODISHA DISTRIBUTION LIMITED v. SEASIDE UTILITIES PRIVATE LIMITED — Delhi High Court (2026-05-29)
• KALPATARU PROJECTS INTERNATIONAL LIMITED v. NORTHERN RAILWAY — Delhi High Court (2026-05-29)
• M/S DELSEY INDIA PVT. LTD. v. M/S RABBITWOOD RETAILS PVT. LTD. & ORS. — Delhi High Court (2026-05-29)
• ALSTOM TRANSPORT INDIA LTD FORMERLY ALSTOM SYSTEMS INDIA PVT LTD v. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD — Delhi High Court (2026-05-29)
• M/S ARSS INFRASTRUCTURE PROJECTS LIMITED v. RAIL VIKAS NIGAM LIMITED — Delhi High Court (2026-05-29)
• M S LAKSHMI INFRASTRUCTURE AND DEVELOPERS INDIA PRIVATE LIMITED v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Delhi High Court (2026-05-28)
• M S LAKSHMI INFRASTRUCTURE AND DEVELOPERS INDIA PRIVATE LIMITED v. NATIONAL HIGHWAYS AUTHORITY OF INDIA — Delhi High Court (2026-05-28)
• SUSHEE INFRA AND MINING-JSC PURPETRUBOPROVODSTROY (JV) v. NATIONAL HIGHWAY INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. — Delhi High Court (2026-05-26)