VIKAS KUNVAR SRIVASTAV,RAJAN ROY

29 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	23
Dismissed on merits/Rejected	4
Decided by Lok Adalat	1
Dismiss other than merit(DD/Non Prosec./Abated)	1

SHARAFATULLAH v. STATE OF U.P. THRU. PRINCIPAL SECRETARY (REVENUE) U.P. CIVIL SECRETARIAT LKO. AND OTHERS — Allahabad High Court (2022-06-03)
MUNSIYAIN v. DISTRICT MAGISTRATE, AMETHI AND OTHERS — Allahabad High Court (2022-06-03)
DR. NARENDRA KUMAR BAJPAI v. HON BLE STATE INFORMATION COMMISSIONER , U.P. STATE INFORMATION COMMISSION AND OTHERS — Allahabad High Court (2022-06-03)
SHAISTA SHAH v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME AND 4 OTHERS — Allahabad High Court (2022-06-03)
DR. NARENDRA KUMAR BAJPAI v. HONBLE STATE INFORMATION COMMISSIONER U.P. STATE INFORMATION, LUCKNOW AND OTHERS — Allahabad High Court (2022-06-03)
JAINENDRA VERMA v. STATE OF U.P. THRU. PRINCIPAL SECRETARY FISHERIES U.P. CIVIL SECRETARIAT LKO. AND OTHERS — Allahabad High Court (2022-06-03)
SMT. SANTOSH KUMARI v. STATE OF U.P. THRU. COLLECTOR, GONDA AND OTHERS — Allahabad High Court (2022-06-03)
SHER BAHADUR SAROJ v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF PANCHAYAT RAJ GOVT. OF U.P. CIVIL SECRT. LKO. AND ORS — Allahabad High Court (2022-06-03)
KASHMEER SINGH AND 5 OTHERS v. DISTRICT MAGISTRATE LAKHIMPUR KHERI AND 4 OTHERS — Allahabad High Court (2022-06-03)
SACHENDRA KUMAR AND OTHERS v. THE ZONAL MANAGER, BANK OF BARODA LUCKNOW AND OTHERS — Allahabad High Court (2022-06-03)