VIKAS KUNVAR SRIVASTAV

266 recorded High Court judgment(s) · 2020–2022

Courts

Allahabad High Court

266

Dismiss other than merit(DD/Non Prosec./Abated)	135
Disposed off/Decided on merits	49
Allowed/Partly Allowed on merits	32
Dismissed on merits/Rejected	28
Allowed/Partly Allowed on merits/Granted	21
Decided in terms of compromise	1

BHAVESH JAIN v. STATE OF U.P. THRU. PRIN. SECY. LKO. — Allahabad High Court (2022-06-02)
SUFI INDREES @ SAIYAK NAU v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME CIVIL SECRTT. LKO. AND ANOTHER — Allahabad High Court (2022-05-30)
UTTAM AGRAWAL v. STATE OF U.P THRU. ITS ADDL. CHIEF SECY. DEPTT. OF HOME AND 4 OTHERS — Allahabad High Court (2022-05-30)
DINESH RAJPOOT @ DINESH LODHI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2022-05-30)
PURUSHOTTAM SINGH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2022-05-30)
CHANDRA KESH GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME AND 3 OTHERS — Allahabad High Court (2022-05-26)
MOHD. ANAS AND ANOTHER v. State of U.P.THRU.PRIN.SECY.LKO.AND ANOTHER — Allahabad High Court (2022-05-26)
MOHD. MAHBOOB ALEE @ AMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. AND ANOTHER — Allahabad High Court (2022-05-26)
ARVIND KUMAR GUPTA ALIAS ARVIND KUMAR v. STATE OF UP THRU. PRIN. SECY. HOME CIVIL SECRTT. LKO AND ANOTHER — Allahabad High Court (2022-05-26)
SAURABH SRIVASTAVA AND 2 OTHER v. STATE OF U.P. THRU. PRIN. SECY. CIVIL SECTT. LUCKNOW AND ANOTHERS — Allahabad High Court (2022-05-26)