VIKAS BUDHWAR

4,536 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

4536

Disposed off/Decided on merits	2086
Allowed/Partly Allowed on merits	1140
DISMISSED AS WITHDRAWN	341
(unspecified)	306
Dismissed on merits	207
Dismiss other than merit(DD/Non Prosec./Abated)	178
Consigned to Record	144
Decided in terms of compromise	101

VINAY KUMAR GOSWAMI AND 4 OTHERS v. VINOD KUMAR GOSWAMI AND 8 OTHERS — Allahabad High Court (2026-05-17)
RAMVIR v. RAJENDRA KUMAR — Allahabad High Court (2026-05-17)
SARITA SINGH v. DURGAWATI DEVI (SINCE DECEASED) AND 4 OTHERS — Allahabad High Court (2026-05-17)
AKHAND PRATAP SINGH v. AAYUSHI SINGH — Allahabad High Court (2026-05-17)
SMT. MANJULA VYAS AND ANOTHER v. HARI OM HOUSING SOCIETY PVT. LTD. AND 3 OTHERS — Allahabad High Court (2026-05-17)
HIMANSHU SINGH v. RASHMI SINGH — Allahabad High Court (2026-05-17)
SANDEEP KUMAR SINGH v. SMT. SAKSHI NIGAM — Allahabad High Court (2026-05-17)
AKASH CHAURASIYA v. SHIV KUMAR OJHA AND ANOTHER — Allahabad High Court (2026-05-17)
URMILA DEVI v. BHANU PRATAP AND ANOTHER — Allahabad High Court (2026-05-17)
RAMCHANDRA v. PARASHURAM AND 4 OTHERS — Allahabad High Court (2026-05-17)