VIKAS BAHL,. HARPREET SINGH BRAR

38 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• M/S BL KASHYAP AND SONS LTD v. M/S ELAN LIMITED — Punjab & Haryana High Court (2025-01-03)
• DEVI LAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-11)
• YUSUF SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-11)
• NARAYAN AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-11)
• RAMANDEEP KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-11)
• SARABJIT KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-11)
• JATINDER KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-11)
• AMARPREET KAUR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-11)
• PARDEEP SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2024-10-11)
• HARSIMRAN KAUR AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2024-10-11)