LexVIKAS BAHL,. HARKESH MANUJA
21 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 21 |
Disposal nature
| DISPOSED OF | 20 |
| DISMISSED | 1 |
Recent judgments
- M/S V.K. BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- MS VK BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- SITA RAM v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2025-06-23)
- MS VK BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- M/S V.K. BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- MS VK BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- M/S V.K. BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- MS VK BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- MS VK BUILDERS v. THE STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-06-23)
- SUNIL KUMAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-06-23)