VIKAS BAHL

18,771 recorded High Court judgment(s) · 2021–2026

Courts

Disposal nature

Recent judgments

• M/S STAR WORLD WIDE GROUP PVT LTD v. M/S G.D. INDUSTRIAL ENGINEERS — Punjab & Haryana High Court (2026-05-29)
• M/S G D INDUSTRIAL ENGINEERS v. M/S STAR WORLD WIDE GROUP PVT. LTD. — Punjab & Haryana High Court (2026-05-29)
• RAJ DULARI v. HARDEEP SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• AARCITY BUILDERS PVT LTD v. ANAND KUAMR MAHESHWARI — Punjab & Haryana High Court (2026-05-29)
• KAVITA RANI AND OTHERS v. KUMAR RAHUL AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• GAGANDEEP SINGH v. GAURAV YADAV, DGP, PUNJAB — Punjab & Haryana High Court (2026-05-29)
• NARESH KUMAR v. CHINMAI GARG HCS — Punjab & Haryana High Court (2026-05-29)
• TARUN BALA AND ORS v. SONALI GIRI IAS — Punjab & Haryana High Court (2026-05-29)
• M/S GD INDUSTRIAL ENGINEERS v. M/S STAR WORLD WIDE GROUP PVT LTD — Punjab & Haryana High Court (2026-05-29)
• M/S STAR WORLD WIDE GROUP PVT LTD v. M/S G D INDUSTRIAL ENGINEERS — Punjab & Haryana High Court (2026-05-29)