VIKAS BAHL

80 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• BALKAR SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-08-31)
• GURJEET SINGH TALWANDI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-08-31)
• STATE OF HARYANA AND ANOTHER v. PARDEEP NARAYAN — Punjab & Haryana High Court (2023-08-31)
• GURNOOR KAUR v. CHANDIGARH ADMINISTRATION AND ORS — Punjab & Haryana High Court (2023-08-31)
• ROOPDEEN v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2023-08-31)
• SHAMBHU DAYAL SHARMA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2023-08-29)
• PARMINDER SINGH SEKHON v. NATIONAL DISASTER MANAGEMENT AUTHORITY AND ORS. — Punjab & Haryana High Court (2023-08-29)
• DR. ARVIND GOYAL v. UNIONOF INDIA AND OTHERS — Punjab & Haryana High Court (2023-08-29)
• M/S SHAM LAL RAM NATH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2023-08-28)
• SHUBHAM RANA v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-08-28)