LexVIJU ABRAHAM
8,895 recorded High Court judgment(s) · 2010–2026
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 8895 |
Disposal nature
| DISPOSED OF | 3379 |
| ALLOWED | 3207 |
| DISMISSED | 777 |
| CLOSED | 743 |
| DISMISSED AS WITHDRAWN | 402 |
| DISMISSED AS INFRUCTUOUS | 148 |
| DISMISSED AS NOT PRESSED | 124 |
| ALLOWED IN PART | 80 |
Recent judgments
- AKHIL LOUIZ v. DISTRICT COLLECTOR, ERNAKULAM — Kerala High Court (2026-04-10)
- AKHIL LOUIZ v. THE DISTRICT COLLECTOR, ERNAKULAM — Kerala High Court (2026-04-10)
- FORT HERITAGE (P) LTD v. ASSISTANT PROVIDENT FUND COMMISSIONER — Kerala High Court (2026-02-17)
- DHANYA. V v. CHERUVANNUR GRAMA PANCHAYAT — Kerala High Court (2026-02-10)
- SRI. ASHAPURA JEWELLERS, v. THE STATE OF KERALA, — Kerala High Court (2025-11-17)
- GIMMY P. VARGHESE v. AFSAL RAJ — Kerala High Court (2025-10-06)
- RAHIM, v. THE DISTRICT COLLECTOR, — Kerala High Court (2025-09-25)
- HUSSAIN.A, v. KRISHNATHEJA IAS — Kerala High Court (2025-09-16)
- MUHAMMED ABDUL FAZIL v. KOZHIKODE MUNICIPAL CORPORATION — Kerala High Court (2025-05-26)
- AJITH Y., v. ALAPPUZHA MUNICIPALITY, — Kerala High Court (2025-04-11)