VIJENDER SINGH MALIK,. HEMANT GUPTA

48 recorded High Court judgment(s) · 2011–2018

Courts

Disposal nature

Recent judgments

• SANDEEP BEDI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-11-17)
• BATHINDA IMPROVEMENT TRUST v. VARINDER MOHAN AND ORS. — Punjab & Haryana High Court (2016-08-31)
• GURNAIB SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2011-11-25)
• AJIT SINGH v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-09-30)
• HINDUSTAN LEVER LTD. v. GOVT. FOOD INSPECTOR HOSHIARPUR AND ANR. — Punjab & Haryana High Court (2011-09-29)
• M/S RACCO ENTERPRISES v. VIVEK KAPILA AND ORS — Punjab & Haryana High Court (2011-09-28)
• ROOP KUMAR v. TILAK RAJ & ANR. — Punjab & Haryana High Court (2011-09-23)
• RAVINDER KUMAR v. KARAM CHAND AND ORS — Punjab & Haryana High Court (2011-09-23)
• SATNAM SINGH AND ORS v. VISHAL KUMAR AND ORS — Punjab & Haryana High Court (2011-09-20)
• RAJ PAL AND OTHERS v. STATE OF HARYANA — Punjab & Haryana High Court (2011-09-16)