VIJENDER SINGH MALIK

3,078 recorded High Court judgment(s) · 2001–2024

Courts

Disposal nature

Recent judgments

• MAHENDER SINGH AND ORS v. RAM NATH MEENA AND ANR — Punjab & Haryana High Court (2024-10-22)
• LEKHRAJ v. STATE OF HARYANA — Punjab & Haryana High Court (2023-04-19)
• VIJAY RANI AND ORS. v. JASMER SINGH AND ANR. — Punjab & Haryana High Court (2023-02-16)
• (O&M) HARI RAM AND ORS. v. GURMITTA AND ORS. — Punjab & Haryana High Court (2022-08-06)
• MADHU KUMARI AND ORS v. RAKESH KUMAR AND ORS — Punjab & Haryana High Court (2021-12-11)
• TARSEM SINGH AND ANOTHER v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2019-09-16)
• SHAMMA RANI & ORS. v. BINDER RAM & ORS. — Punjab & Haryana High Court (2018-11-22)
• MUKESH KUMAR v. BAJRANG AND ORS — Punjab & Haryana High Court (2018-04-04)
• HSIDC (NOW HSIIDC) v. DES RAJ & ORS. — Punjab & Haryana High Court (2018-03-09)
• ASHA RANI ETC. v. GAUTAM ETC. — Punjab & Haryana High Court (2018-03-06)