VIJENDER KUMAR JAIN

82 recorded High Court judgment(s) · 2006–2024

Courts

Disposal nature

Recent judgments

• M/S V.K. AGGARWAL & COMPANY v. BHUMA NIKETAN — Punjab & Haryana High Court (2024-09-04)
• M/S EMM ENN ASSOCIATES v. COMMANDER WORKS ENGINEERS AND ORS — Punjab & Haryana High Court (2016-07-29)
• M/S EMM ENN ASSOCIATES v. COMMANDER WORKS ENGINEER AND ORS. — Punjab & Haryana High Court (2016-07-29)
• HARI SINGH v. UOI — Punjab & Haryana High Court (2011-04-20)
• PB. STATE IND. DEV. CORP. v. M/S PICCADILY HOLIDAY RESORTS LTD. — Punjab & Haryana High Court (2011-03-31)
• R C ENERGY METERING v. CHAIRMAN PSEB — Punjab & Haryana High Court (2009-04-24)
• HANS RAJ v. H.U.D.A. AND ANR. — Punjab & Haryana High Court (2009-02-19)
• SHARWAN KUMAR NAGPAL v. MOHAN LAL BHATNAGAR — Punjab & Haryana High Court (2008-07-24)
• BHAWANI SHANKER ANANGPURIA CHARIT.TR.ANR v. ST OF HRY ETC — Punjab & Haryana High Court (2008-07-23)
• M/S R K ELECTRICAL INDUS. P LTD. v. UHBVNL AND ANR. — Punjab & Haryana High Court (2008-07-15)