LexVIJAYKUMAR A. PATIL
1,059 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 1059 |
Disposal nature
| Partly Allowed | 289 |
| DISMISSED | 256 |
| ALLOWED | 213 |
| DISPOSED | 130 |
| REJECTED | 99 |
| Dismissed for Non-Prosecution | 48 |
| Abated | 10 |
| Dismissal for Non Compliance of Office Objections | 8 |
Recent judgments
- S MUNI REDDY v. SRI SATHISH REDDY — Karnataka High Court (2026-06-03)
- SMT CHANDRAMMA v. RAJAPPA — Karnataka High Court (2026-06-03)
- D LAKSHMI NARAYANA REDDY v. VENKATAPPA — Karnataka High Court (2026-06-03)
- HARISH v. KRISHNAPPA — Karnataka High Court (2026-06-03)
- SHIVANNACHAR v. VENKATARAMAIAH — Karnataka High Court (2026-06-03)
- G PRASANNA v. MALASHRI — Karnataka High Court (2026-06-03)
- SRI. PANEER SELVAM v. SRI. NAGARAJ — Karnataka High Court (2026-06-03)
- N GANESH v. R RAMAIAH — Karnataka High Court (2026-06-03)
- SRI THIPPAIAH v. SRI THIPPESHAPPA — Karnataka High Court (2026-06-02)
- SMT. LAKSHMIDEVAMMA v. D.V. NANJUNDA SWAMY — Karnataka High Court (2026-06-02)