VIJAYKUMAR A.PATIL

1,050 recorded High Court judgment(s) · 2023–2025

Courts

Karnataka High Court

1050

Partly Allowed	613
DISMISSED	202
ALLOWED	130
DISPOSED	69
REJECTED	23
Dismissed for Non-Prosecution	8
ALLOWED AND REMANDED	5

GURU LAMANI ALIAS GANGARAM LAMANI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-12-30)
SHIVAPA S/O RAYAPPA VANNURI v. STATE OF KARNATAKA — Karnataka High Court (2025-12-30)
AMEENSAB S/O. DONGRISAB NAGARAL v. BANDENAMAZ S/O. USMANSAB DANDIN — Karnataka High Court (2025-09-30)
SRI GURU CHIDAMBAR DEVAR DEVATHANR v. THE ASSISTANT COMMISSIONER — Karnataka High Court (2025-09-26)
THE SPECIAL LAND ACQUSITION OFFICER v. SMT.ADIVEMMA D/O BASAYYA GANACHARI — Karnataka High Court (2025-09-25)
SRI. UDAY S/O GOVIND VELANGI v. SRI. GAJANAN S/O GOVIND VELANGI — Karnataka High Court (2025-09-19)
ABUBAKKAR VALLAD ISOOB SAB v. SALMABI ABIDIN SHAIKH SINCE DECEASED REPRESENTED BY HIS LRS — Karnataka High Court (2025-09-19)
YALLAPPA S/O YEMANAPPA KARBANNAVAR v. SHASHIKALA W/O DURDUNDEPPAGOUDA PATIL — Karnataka High Court (2025-09-19)
SHANKAR S/O SIDDAPPA HADAKAR v. THE CHIEF OFFICER — Karnataka High Court (2025-09-19)
SMT. SUMITRA W/O. JINNAPPA BABANNAVAR v. MAHADEV S/O. LAXMAN TURAI — Karnataka High Court (2025-09-19)