VIJAY MANOHAR SAHAI, . S.G. SHAH

197 recorded High Court judgment(s) · 2012–2013

Courts

Gujarat High Court

197

26-DISMISSED @ ADM.STAGE	85
39-RULE DISCHARGED/DISMISSED @ FH	38
35-ANY OTHER MODE @ ADM.STAGE	35
38-RULE ABSOLUTE/ALLOWED @ FH	24
27-WITHDRAWN @ ADM.STAGE	9
46-ANY OTHER MODE @ FH	5
44-PARTLY ALLOWED @ FH	1

MEENABEN SOMABHAI PARMAR v. THE STATE OF GUJARAT THROUGH THE SECRETARY — Gujarat High Court (2013-05-08)
UNION OF INDIA THRO SECRETARY v. STATE OF GUJARAT THRO CHIEF SECRETARY — Gujarat High Court (2013-05-01)
TARAK ISHWARBHAI JEVTABHAI v. STATE OF GUJARAT THRO DEPUTY SECRETARY(APPEALS) — Gujarat High Court (2013-04-25)
MEENA AGENCY LIMITED THROUGH AUTHORIZED SIGNATORY MANISH v. GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED — Gujarat High Court (2013-04-24)
BILESHWAR INDUSTRIAL ESTATE DEVELOPERS PVT LTD THROUGH v. STATE OF GUJARAT THRO UNDER SECRETARY — Gujarat High Court (2013-04-24)
REGISTRAR - GUJARAT TECHNOLOGICAL UNIVERSITY v. KUNAL HASHMUKHBHAI THAKKAR — Gujarat High Court (2013-04-24)
UNION OF INDIA THRO SECRETARY v. SHRINIWAS ROADWAYS (P) LTD THRO AUTHORISED SIGNATORY — Gujarat High Court (2013-04-17)
STATE OF GUJARAT v. HADALA SARVAJANIK RAHAT MANDALTRUST THROUGH TRUSTEE — Gujarat High Court (2013-04-16)
STATE OF GUJARAT v. HADALA (BHAL) SARVAJANIK RAHAT MANDAL TRUST — Gujarat High Court (2013-04-16)
UNION OF INDIA THR' GENERAL MANAGER v. RAMKRISHNA VERMA — Gujarat High Court (2013-04-16)