VIJAY MANOHAR SAHAI, . R.P.DHOLARIA

765 recorded High Court judgment(s) · 2014–2015

Courts

Gujarat High Court

765

39-RULE DISCHARGED/DISMISSED @ FH	193
26-DISMISSED @ ADM.STAGE	177
46-ANY OTHER MODE @ FH	131
47-DISPOSAL IN ANY OTHER MODE FH	64
38-RULE ABSOLUTE/ALLOWED @ FH	60
56-DISPOSED AT ADMISSION STAGE	56
53-ALLOWED / GRANTED @ ADM.STAGE	27
27-WITHDRAWN @ ADM.STAGE	22

SURESH RUPSHANKER MEHTA v. STATE OF GUJARAT — Gujarat High Court (2015-08-06)
JAYANT OIL MILLS v. STATE OF GUJARAT — Gujarat High Court (2015-07-31)
BHARATBHAI DHANABHAI NANGESH v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-07-29)
KASARAJI RUPSANG JADEJA v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
NATHUBHA BHIKHUBHA PARMAR v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
L.H.OF DECD. JIVABHAI BHIMABHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
RATANSANG ADESANG JADEJA v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
L.H.OF DECD. LAKHUBHAI BHIMABHAI RAJGAR v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
KANABHAI DEVSHIBHAI SANJOT v. STATE OF GUJARAT — Gujarat High Court (2015-07-29)
BIPINCHANDRA SAKERLAL NANAVATI v. STATE OF GUJARAT — Gujarat High Court (2015-07-27)