LexVIJAY MANOHAR SAHAI, . N.V.ANJARIA
282 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 282 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 91 |
| 35-ANY OTHER MODE @ ADM.STAGE | 78 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 54 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 30 |
| 46-ANY OTHER MODE @ FH | 21 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 4 |
| 42-RULE DISCHARGED @ FH | 1 |
| 43-DISMISSED FOR DEFAULT @ FH | 1 |
Recent judgments
- SANDEEP R PATEL - DIRECTOR OF M/S SUNTREK ALUMINUM PVT LTD v. COMMISSIONER OF CUSTOMS CENTRAL EXCISE & SERVICE TAX-RAJKOT — Gujarat High Court (2012-11-07)
- SUNTREK ALUMINUM PVT LTD v. COMMISSIONER OF CUSTOMS CENTRAL EXCISE & SERVICE TAX-RAJKOT — Gujarat High Court (2012-11-07)
- ASIAN SILK MILLS v. DY. COMMISSIONER OF INCOME TAX, — Gujarat High Court (2012-10-29)
- SOMABHAI SHANKARBHAI PATEL v. UNION OF INDIA THR' SECRETARY — Gujarat High Court (2012-10-29)
- COMMISSIONER OF CENTRAL EXCISE & CUSTOMS v. M/S ZENITH FIBERS LTD — Gujarat High Court (2012-10-29)
- UMA TEXTILES - THROUGH DARSHANA B PATEL - PROPRIETOR v. UNION OF INDIA — Gujarat High Court (2012-10-29)
- DARSHNA B.PATEL v. UNION OF INDIA THR' SECRETARY — Gujarat High Court (2012-10-29)
- JAGAT TEXTILES - THROUGH BABUBHAI S PATEL - PROPRIETOR v. UNION OF INDIA — Gujarat High Court (2012-10-29)
- MORVI VEGETABLE PRODUCTS LTD v. STATE OF GUJARAT — Gujarat High Court (2012-09-28)
- MORVI VEGETABLE PRODUCTS LTD v. STATE OF GUJARAT — Gujarat High Court (2012-09-28)