VIJAY MANOHAR SAHAI, . K.THAKER

282 recorded High Court judgment(s) · 2014–2014

Courts

Gujarat High Court

282

39-RULE DISCHARGED/DISMISSED @ FH	136
26-DISMISSED @ ADM.STAGE	49
47-DISPOSAL IN ANY OTHER MODE FH	26
38-RULE ABSOLUTE/ALLOWED @ FH	22
56-DISPOSED AT ADMISSION STAGE	13
44-PARTLY ALLOWED @ FH	13
(unspecified)	6
35-ANY OTHER MODE @ ADM.STAGE	6

AHMEDABAD MUNICIPALSERVANTS ASSO. v. TRANSPORT COMMISSIONER — Gujarat High Court (2014-05-09)
VIJAYA BANK v. CHANDRAKANT DEVJIBHAI PATEL — Gujarat High Court (2014-05-08)
AMAD SULEMAN GAHA v. STATE OF GUJARAT THRO. SECRETARY PANCHAYAT DEPARTMENT — Gujarat High Court (2014-05-07)
K G PATEL v. HIGH COURT OF GUJARAT — Gujarat High Court (2014-05-07)
KANUBHAI NARSANGBHAI v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
MEHSANA DISTRICT AND COOPERATIVE BANK LTD v. BHAGWANBHAI REWABHAI PATEL — Gujarat High Court (2014-04-29)
THE COLLECTOR, SURAT v. NAVINCHANDRA ISHWARLAL PAREKH — Gujarat High Court (2014-04-29)
RAMABHAI CHHAGANBHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
BHIKHABHAI BABABHAI v. STATE OF GUJARAT — Gujarat High Court (2014-04-29)
SADEVANT MANILAL BRAHMBHATT v. STATE OF GUJARAT — Gujarat High Court (2014-04-24)