LexVIJAY MANOHAR SAHAI, . G.B.SHAH
157 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 157 |
Disposal nature
| 26-DISMISSED @ ADM.STAGE | 77 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 41 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 16 |
| 35-ANY OTHER MODE @ ADM.STAGE | 15 |
| 46-ANY OTHER MODE @ FH | 7 |
| 30-EX-PARTY @ ADM.STAGE | 1 |
Recent judgments
- SUN COMMUNICATION v. MUNICIPAL COMMISSIONER — Gujarat High Court (2012-11-09)
- GNFC EMPLOYEES UNION THROUGH HONORARY TREASURER KAUSHIKKUMAR v. CHIEF ELECTORAL OFFICER STATE OF GUJARAT — Gujarat High Court (2012-11-09)
- SUN COMMUNICATION v. MUNICIPAL COMMISSIONER — Gujarat High Court (2012-11-09)
- SUN COMMUNICATION v. MUNICIPAL COMMISSIONER — Gujarat High Court (2012-11-09)
- J K PATEL v. UNION OF INDIA (DELETED COURTSORDER DATE 08/11/2012) — Gujarat High Court (2012-11-09)
- SUN COMMUNICATION v. MUNICIPAL COMMISSIONER — Gujarat High Court (2012-11-09)
- AMARSANG CHHAGANBHAI GOHIL v. DEPUTY COLLECTOR & SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2012-11-08)
- MANAGER,NEPTUNE SPIN FAB PVT LTD. v. APPELLATE AUTHORITY,OFFICE OF DEPUTY COMMISSIONER OF LABOUR — Gujarat High Court (2012-11-07)
- SACHIN NAVNITBHAI BAVISHI PROPREITOR OF NAVNIT C BAVISHI v. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION — Gujarat High Court (2012-11-07)
- STATE OF GUJARAT - THROUGH MANAGER v. V.R. SHAH — Gujarat High Court (2012-11-07)