VIJAY MANOHAR SAHAI, ACTING . A.DESAI

330 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

330

38-RULE ABSOLUTE/ALLOWED @ FH	211
26-DISMISSED @ ADM.STAGE	62
35-ANY OTHER MODE @ ADM.STAGE	23
39-RULE DISCHARGED/DISMISSED @ FH	21
46-ANY OTHER MODE @ FH	12
40-WITHDRAWN @ FH	1

VIPULKUMAR RAMANLAL PATEL THROUGH POA PATEL RAMANLAL v. STATE OF GUJARAT — Gujarat High Court (2012-05-10)
KATARIA AUTOMOBILES LTD THRO DIRECTOR RAJENDRAKUMAR S v. ESTATE OFFICER — Gujarat High Court (2012-05-10)
STATE OF GUJARAT v. INDIAN PETROCHEMICALS CORP. LTD. — Gujarat High Court (2012-05-08)
STATE OF GUJARAT v. GODREJ INDUSTRIES LTD — Gujarat High Court (2012-05-08)
PARENTS ASSOCIATION FOR THE MEDICAL / DENTAL STUDENTS v. JUSTICE R J SHAH FEE COMMITTEE(MEDICAL) — Gujarat High Court (2012-05-07)
CHARUTAR AROGYA MANDAL v. PARENTS ASSOCIATION FOR THE MEDICAL / DENTAL STUDENTS — Gujarat High Court (2012-05-07)
SUJAL U PARIKH v. NHL MUNICIPAL MEDICAL COLLEGE — Gujarat High Court (2012-05-07)
PARITA S PANDYA v. NHL MUNICIPAL MEDICAL COLLEGE — Gujarat High Court (2012-05-07)
SMT N H L MUNICIPAL MEDICAL COLLEGE v. MODI NILAY BHADRESHBHAI — Gujarat High Court (2012-05-07)
NIDHISH V OZA v. NHL MUNICIPAL MEDICAL COLLEGE — Gujarat High Court (2012-05-07)