VIJAY MANOHAR SAHAI, . A.G.URAIZEE

268 recorded High Court judgment(s) · 2013–2014

Courts

Gujarat High Court

268

39-RULE DISCHARGED/DISMISSED @ FH	119
38-RULE ABSOLUTE/ALLOWED @ FH	115
26-DISMISSED @ ADM.STAGE	10
47-DISPOSAL IN ANY OTHER MODE FH	10
46-ANY OTHER MODE @ FH	8
56-DISPOSED AT ADMISSION STAGE	2
53-ALLOWED / GRANTED @ ADM.STAGE	2
(unspecified)	1

C.H. UPADHAYAYA v. STATE OF GUJARAT — Gujarat High Court (2014-09-26)
MAHERBAI WD/O. SHAPURJI MERVANJI SAHER v. STATE OF GUJARAT — Gujarat High Court (2014-08-08)
ARVIND MOHANBHAI HADIYAL v. UNION OF INDIA THROUGH SECRETARY — Gujarat High Court (2014-07-25)
GUJARAT ELECTRICITY BOARD HEAD OFFICE, v. MAYADEVI HARBHAGVANDAS TIRTHDHAM UTTAR BUNIYADI — Gujarat High Court (2014-07-18)
DALAL ABDULJAVID MUSTUFA v. PRINCIPAL DISTRICT JUDGE — Gujarat High Court (2014-04-16)
AJAYKUMAR VRAJLAL BAROT v. STATE OF GUJARAT — Gujarat High Court (2013-12-24)
BHAWANLAL @ BHAGWAN MARWADI S/O SUVAJI @ SUVALAL KALAL v. STATE OF GUJARAT — Gujarat High Court (2013-12-24)
ASHOKBHAI RAMANBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2013-12-24)
NASIMUDDIN @ AAZAD NIZAMUDDIN HAFEJ v. STATE OF GUJARAT THRO DY.SECRETARY — Gujarat High Court (2013-12-24)
MAHENDRASINH MANGALSINH JADEJA v. STATE OF GUJARAT — Gujarat High Court (2013-12-24)