LexVIJAY LAKSHMI,SUDHIR AGARWAL
22 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 22 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
| Dismissed on merits | 9 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- PARAS SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-09-07)
- BABU RAM v. STATE OF U.P. — Allahabad High Court (2018-09-07)
- BHUSHAN v. STATE — Allahabad High Court (2018-09-07)
- TEEKA RAM v. STATE OF U.P. — Allahabad High Court (2018-08-24)
- CHHABIRAM PAL v. STATE OF U.P. — Allahabad High Court (2018-08-24)
- BHUKKHAN v. STATE OF U.P. — Allahabad High Court (2018-08-24)
- KARUA @ FAUJI @ NETRAPAL v. STATE OF U.P. — Allahabad High Court (2018-08-24)
- INDRAPAL SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-07-31)
- MAHAVIR SINGH v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-07-31)
- MUKARRAM AND ANOTHER v. STATE — Allahabad High Court (2018-07-31)