VIJAY LAKSHMI,RAJESH DAYAL KHARE

103 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

103

Dismissed on merits	43
(unspecified)	26
Disposed off/Decided on merits	26
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	2

STATE OF U.P. v. RAHUL AND 2 ORS. — Allahabad High Court (2018-05-25)
State of U.P. v. SHASHI PRAKASH — Allahabad High Court (2018-05-25)
STATE OF U.P. v. ATA MOHAMMAD AND ANOTHER — Allahabad High Court (2018-05-25)
State of U.P. v. RAJU @ RAJESH — Allahabad High Court (2018-05-25)
RAGHUNANDAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-25)
STATE OF U.P. v. MULTAN SINGH 7 ANOTHER — Allahabad High Court (2018-05-16)
State of U.P. v. CONST. 148 AP PRADEEP KUMAR — Allahabad High Court (2018-05-15)
STATE OF U.P. v. MATADEEN ALIAS GAPPI AND 2 OTHERS — Allahabad High Court (2018-05-15)
STATE OF U.P. v. KISHAN AND ANR. — Allahabad High Court (2018-05-15)
RAMPAL SHARMA AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-05-14)