VIJAY LAKSHMI

379 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

379

Allowed/Partly Allowed on merits	179
Disposed off/Decided on merits	79
Dismiss other than merit(DD/Non Prosec./Abated)	76
Dismissed on merits	42
Decided in terms of compromise	3

RIZWAN AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
MANOJ PANDIT @ MANOJ KUMAR SHARMA v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
JAVED AND 7 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
ALGOO PRASAD YADAV AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-27)
OMKAR AND 3 OTHERS v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
GAFFAR KHAN v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
LAKKHO @ LAKHAN SINGH AND ANR v. State of U.P. AND ANR — Allahabad High Court (2018-10-27)
RAMESH CHANDRA VIDROHI v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
RAJENDRA SINGH AND 3 OTHERS v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-10-27)
ANIL RAI v. SMT. PARWATI KUSHWAHA AND 17 OTHERS — Allahabad High Court (2018-10-12)