LexVIJAY KUMAR VYAS
262 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 262 |
Disposal nature
| DISPOSED OF | 173 |
| ALLOWED | 65 |
| DISMISSED | 16 |
| WITHDRAWN | 6 |
| TRANSFERRED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- HANUMAN SAHAI v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-30)
- JAIPAL AND ORS v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2018-08-28)
- VIJAY KUMAR CHOUDHARY v. MALIRAM SHERAWAT — Rajasthan High Court (2018-08-28)
- LALJEET S/O SHRI BALRAM B/C KUSHWAHA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-28)
- SALAM SON OF GULAM RASOOL BY CASTE MUSALMAN v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2018-08-24)
- SURYA DEV SINGH S/O HIMMAT SINGH B/C RAJPUT v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-24)
- JEETU @ JEETMAL S/O SHRI SURESH CHAND B/C HARIJAN v. STATE OF RAJASTHAN THROUGH INSPECTOR GENERAL, PRISON — Rajasthan High Court (2018-08-24)
- SURESH v. REKHA @ GOLMA DEVI AND ANR — Rajasthan High Court (2018-08-24)
- SATYADEV S/O SHER SINGH B/C YADAV v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-24)
- NARENDRA v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2018-08-24)